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State of Tamilnadu - Section

Section 9 in Tamil Nadu Legislative Assembly (Salaries and Reimbursement of Medical Expenses to Members) Rules, 1979

9. Medical expenses reimbursement.

- The medical expenses reimbursement bill in "Form C" shall be prepared on receipt of an application in Form D from the Member and after scrutiny, the bill shall be passed for payment by the Secretary or any other officer not below the rank of an Under Secretary authorized by him in this behalf and the cheque shall be issued.