Meghalaya High Court
A.Chik Contractors Union Of District vs The State Of Meghalaya Represented By ... on 14 October, 2025
Author: H. S. Thangkhiew
Bench: H. S. Thangkhiew
2025:MLHC:971
Serial No. 03
Supplementary List
HIGH COURT OF MEGHALAYA
AT SHILLONG
MC(WPC) No. 266 of 2025
In WP(C) No. 429 of 2025 Date of Decision: 14.10.2025
1.A.chik Contractors Union of District
West Garo Hills Tura, Represented by
Shri. Rollingstone Ch. Momin,
S/o (L) Sparjon R. Marak
2.Shri. Blan Clever N. Sangma
R/o Tura, Goanang
3.Shri. Billipstar Sangma
R/o New Tura, P.O. Araimile Tura
4.Shri. Roberth Ch. Marak
R/o Dura Kantrage P.O. Rongkhon
5.Shri. Edward R. Marak
R/o Tura Dakopgre, P.O. Dakopgre
6.Shri. Urjun Sangma
R/o Tura Allotgre, P.O. Chandmari
7.Shri. Rahendro M. Sangma
R/o Tura Rongkhon, P.O. Rongkhon
8.Shri. Rakseng Marak
R/o Hawkhana Jirusalem :::Petitioners
1
2025:MLHC:971
-Vs-
1.The State of Meghalaya represented by the
Chief Secretary Govt. of Meghalaya Shillong
East Khasi Hills, District Meghalaya
2.The Director of Urban Affairs Govt. of Meghalaya
Shillong, East Khasi Hills District Meghalaya
3.The Executive Engineer, Urban Affairs Garo Hills
Tura, West Garo Hills District Meghalaya
4.Smti. Henitha N. Marak
R/o Tura, West Garo Hills Meghalaya
5.Smti. Jentilla M. Sangma
R/o Williamnagar, East Garo Hills, Meghalaya
6.Penarish M. Sangma
R/o Tura West Garo Hills, Meghalaya
7.Shri. Phanitphang Awung Shimray
R/o Tura, West Garo Hills, Meghalaya
8.Shri. Chongkam G. Momin
R/o Resubelpara, North Garo Hills, Meghalaya
9.Shri. Panalal S. Marak
R/o Baghmara, South Garo Hills, Meghalaya
10.Smti. Lonish Ch. Sangma
R/o Tura West Garo Hills, Meghalaya
11. Shri. Jollang K. Sangma
R/o Tura West Garo Hills, Meghalaya
12.Shri. Dikseng Anang K. Sangma
R/o Tura West Garo Hills, Meghalaya
13.Shri. Jamesly A. Sangma
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2025:MLHC:971
R/o Williamnagar, East Garo Hills, Meghalaya
14.Smti. Sellina A. Sangma
R/o Tura West Garo Hills, Meghalaya
15.Smti. Hetlish A. Sangma
R/o Tura West Garo Hills, Meghalaya
16.Shri. Nilath S. Marak
R/o Baghmara, South Garo Hills, Meghalaya
17.Smti. Adrina K. Sangma
R/o Tura West Garo Hills, Meghalaya
18.Smti. Gloria A. Sangma
R/o Sangsanggre, Tura West Garo Hills, Meghalaya
19.Shri. Nagrang Ch. Marak
R/o Tura West Garo Hills, Meghalaya
20.Smti. Barnadeth C. Marak
R/o Tura West Garo Hills, Meghalaya
21.Smti. Brejitha N. Sangma
R/o Tura West Garo Hills, Meghalaya
22.Smti. Kethilda R. Sangma
R/o Tura West Garo Hills, Meghalaya
23.Shri. Chenang Ch. Sangma
R/o Tura West Garo Hills, Meghalaya
24.Shri. Limberth N. Sangma
R/o Tura West Garo Hills, Meghalaya
25.Smti. Anamika M. Marak
R/o Tura West Garo Hills, Meghalaya
26.Shri. Traibith R. Sangma
R/o Williamnagar, East Garo Hills, Meghalaya
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2025:MLHC:971
27.Shri. Jongnem D. Shira
R/o Williamnagar, East Garo Hills, Meghalaya
28.Shri. Ramcheng N. Sangma
R/o Tura West Garo Hills, Meghalaya
29.Smti. Tinadevi T. Sangma
R/o Tura West Garo Hills, Meghalaya
30.Shri. Kaiser R. Marak
R/o Resubelpara North Garo Hills, Meghalaya
31.Shri. Shella Ch. Sangma
R/o Tura West Garo Hills, Meghalaya
32.Shri. Manhu R. Marak
R/o Resubelpara, North Garo Hills, Meghalaya :::Respondents
Coram:
Hon'ble Mr. Justice H. S. Thangkhiew, Judge Appearance:
For the Petitioner/Appellant(s) : Mr. P.T. Sangma, Adv.
For the Respondent(s) : Mr. N.D.Chullai, AAG with Mr. E.R. Chyne, GA.
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No 4 2025:MLHC:971 Oral:
In view of the order dated 14.10.2025, passed in WP(C) No. 429 of 2025, this Misc. Case also stands closed and disposed of.
Judge Meghalaya 14.10.2025 "D.Thabah-PS"Signature Not Verified 5 Digitally signed by DARIHUN THABAH Date: 2025.10.14 14:10:29 IST