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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Andhra Pradesh - Subsection

Section 29(2)(j) in Andhra Pradesh Forest Act, 1967

(j)provide for the maintenance of accounts in respect of all classes of sandalwood and red sanders wood stored in private lands, depots, markets or factories, for industrial or commercial purposes;