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Bombay High Court

Google Asia Commerce Pte. Ltd vs Ots E-Solutions Pvt. Ltd. And 2 Ors on 12 February, 2019

Author: G.S. Patel

Bench: G.S. Patel

                                                           904-CHSCD1414-18.DOC




 Arun


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION
                     IN ITS COMMERCIAL DIVISION
         COMM CHAMBER SUMMONS NO. 1414 OF 2018
                                        IN
               COMM SUMMARY SUIT NO. 579 OF 2018


 Google Asia Commerce Pte                                               ...Plaintif
      Versus
 OTS E-solutions Pvt Ltd & Ors                                     ...Defendants


 Ms Padmaja Dholakia, with Epsita Chatterjee, i/b Dholakia Law
      Associates, for the Plaintiff.
 Ms Varada Balachandran, i/b Wadia Ghandy & Company, for
      Applicant/Defendant No.1.
 Mr Dharmesh Jain, i/b Anil Agarwal, for Defendant No.3.


                               CORAM:      G.S. PATEL, J
                               DATED:      12th February 2019
 PC:-


 1.

The Chamber Summons is now assigned to this Court.

2. List the Chamber Summons for hearing and final disposal on 19th March 2019.

(G. S. PATEL, J) Page 1 of 1 12th February 2019 ::: Uploaded on - 14/02/2019 ::: Downloaded on - 14/02/2019 22:36:14 :::