Bombay High Court
Google Asia Commerce Pte. Ltd vs Ots E-Solutions Pvt. Ltd. And 2 Ors on 12 February, 2019
Author: G.S. Patel
Bench: G.S. Patel
904-CHSCD1414-18.DOC
Arun
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMM CHAMBER SUMMONS NO. 1414 OF 2018
IN
COMM SUMMARY SUIT NO. 579 OF 2018
Google Asia Commerce Pte ...Plaintif
Versus
OTS E-solutions Pvt Ltd & Ors ...Defendants
Ms Padmaja Dholakia, with Epsita Chatterjee, i/b Dholakia Law
Associates, for the Plaintiff.
Ms Varada Balachandran, i/b Wadia Ghandy & Company, for
Applicant/Defendant No.1.
Mr Dharmesh Jain, i/b Anil Agarwal, for Defendant No.3.
CORAM: G.S. PATEL, J
DATED: 12th February 2019
PC:-
1.The Chamber Summons is now assigned to this Court.
2. List the Chamber Summons for hearing and final disposal on 19th March 2019.
(G. S. PATEL, J) Page 1 of 1 12th February 2019 ::: Uploaded on - 14/02/2019 ::: Downloaded on - 14/02/2019 22:36:14 :::