Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(18)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(18)(a) in Tamil University Act, 1982

(a)to appoint the University Lecturers, University Readers, University Professors, University Researchers and the teachers of the University, fix their emoluments, if any define their duties and the conditions of their services and provide for filling up of temporary vacancies;