Delhi High Court - Orders
Veena Bhatia vs Centre For Development Of Telematics ... on 12 March, 2025
Author: Prateek Jalan
Bench: Prateek Jalan
$~56
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11781/2019 & CM APPL. 48356/2019
VEENA BHATIA .....Petitioner
Through: Mr. Tariq Adeeb, Advocates.
versus
CENTRE FOR DEVELOPMENT OF TELEMATICS (C-DOT) &
ORS .....Respondents
Through: Mr. Rohan Garg, Mr. Rohit Dutta,
Mr Shyam Kishor Maurya and Mr.
S. Shantijyoti Singh, Advocates for
R-1
Mr. Bhagwan Swarup Shukla,
CGSC with Mr. Sawan Kumar and
Mr. Satyam Singh, Advocates for
R-2
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 12.03.2025 CM APPL. 14983/2025 (for directions)
1. The petitioner has filed this application for prioritisation of the hearing on next date of hearing, i.e. 25.03.2025.
2. Learned counsel for the petitioner states that the petitioner is set to superannuate in August 2025.
3. In view of the aforesaid fact and with the consent of learned counsel for the respondents, the application is disposed of with the direction that the petition will be listed in the category of 'for admission' matters on the next date of hearing.
PRATEEK JALAN, J MARCH 12, 2025/'vc'/kb/ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/03/2025 at 21:19:19