Supreme Court - Daily Orders
Digispice Technologies Ltd. (Formerly ... vs Commissioner Of Income Tax on 16 November, 2015
Bench: Madan B. Lokur, S.A. Bobde
ITEM NO.47 COURT NO.9 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
15973/2015
(Arising out of impugned final judgment and order dated 13/05/2015
in ITA No. 99/2015 passed by the High Court of Judicature at
Allahabad)
SPICE MOBILITY LTD. Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX Respondent(s)
I.A. 1/2015(With c/delay in filing SLP)
Date : 16/11/2015 This application was called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Ajay Vohra, Sr. Adv.
Ms. Kavita Jha,Adv.
Mr. Rupesh Jain, Adv.
Mr. Aditya Vohra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(Meenakshi Kohli) (Jaswinder Kaur) Court Master Court Master Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2015.11.16 12:03:24 IST Reason: