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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(4) in The Calcutta Metro Railway General Rules, 2000

(4)ATP codes and cab signals are rendered ineffective in the "restricted manual" mode and "off" mode of driving and trains are worked on absolute block system or under special instruction. The motorman shall be fully responsible for the operation and safety of the train duly observing the station signals and block signalling rules.