Section 2(d) in Tamil Nadu Compulsory Censorship of Film Publicity Materials Act, 1987
(d)"publicity material" means any material for giving publicity of a cinematograph film which is produced in India or any country outside India and includes-(i)hoarding, show-card, insert, press design and enlargement;(ii)Poster;(iii)still photo;(iv)cinematograph slide; and(v)such other material as may be prescribed.
