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[Cites 0, Cited by 0] [Section 239(1)] [Section 239] [Entire Act]

NCT Delhi - Subsection

Section 239(1)(b) in The New Delhi Municipal Council Act, 1994

(b)to make any alteration or repairs to a building involving the removal or re-erection of any external or partly wall thereof or of any wall which supports the roof thereof to an extent exceeding one-half of such wall above the plinth level, such half to be measured in superficial metres;