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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(7) in The Air (Prevention and Control of Pollution) Madhya Pradesh Rules, 1983

(7)
(a)Licensed Annual Capacity of the factory.
(b)Attach a brief description of the manufacturing process alongwith a flow diagram and the position of corresponding stack on the plot plan.