Section 3(2)(v) in The Legal Practitioners' Fees Rules, 1973

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(v)if the amount or value exceeds Rs. 50,000.00, but does not exceed Rs. 1,00,000.00, on Rs. 50,000.00 as above, and on the remainder at 2 per cent;

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