Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Mizoram - Section

Section 6 in Mizoram Drug (Controlled Substances) Act, 2016

6. Annual report of activities financed under the Fund.

- The State Government shall, as soon as may be, after the end of each financial year, give an account of activities financed under Section 5(2) during the financial year, together with a statement of accounts.