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[Cites 0, Cited by 0] [Section 21] [Entire Act]

NCT Delhi - Subsection

Section 21(2) in The Delhi Vidyut Board Rules, 1997

(2)If at the commencement of a meeting or at any time during the progress of the meeting after its commencement there is no quorum, it shall be adjourned. No quorum shall be necessary at an adjourned meeting.