Allahabad High Court
M/S U.P. State Road Transport Corp. Ltd. ... vs Jyoti Singh And Others on 2 April, 2013
Author: Sunita Agarwal
Bench: Sunita Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- WRIT - C No. - 56844 of 2009 Petitioner :- M/S U.P. State Road Transport Corp. Ltd. And Others Respondent :- Jyoti Singh And Others Petitioner Counsel :- Amit Manohar,R.K.Mishra Respondent Counsel :- C.S.C.,R.K.Singh,Ranjeet Kumar Mishra,V.P.Mishra,Vivek Mishra Hon'ble Mrs. Sunita Agarwal,J.
Learned counsel for the respondents submits that a counter affidavit has been filed on 23.5.2010 to which a rejoinder affidavit was field on 18.3.2013. Both the affidavits are not on record.
Office is directed to trace out the same and place it on record.
List in the next cause list.
Interim order, granted earlier, shall continue to remain in operation till the next date of listing.
Order Date :- 2.4.2013 P.P.