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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Madhya Pradesh - Subsection

Section 16(2)(b) in The M.P. Nagariya Sthawar Sampatti Kar Adhiniyam, 1964

(b)produce the record, document, account or particulars required to be produced before the Properly Tax Commissioner under Section 22;