Section 101(1)(d) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

(d)record in writing for consideration of any Panchayat Samiti or Zila Parishad any observations he may wish to make.

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