Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act] State of Bihar - Subsection Section 75(1)(a) in Bihar Inland Vessels Rules, 2013 (a)Where by any of these rules one of two vessels is to keep out of the way, the other shall keep her course and speed.