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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(a) in The Customs Valuation (Determination of Price of Imported Goods) Rules, 1988.

(a)[ the sale is in the ordinary course of trade under fully competitive conditions; [Inserted by Notification No. G.S.R. 652(E), dated 7.9.2001 (w.e.f. 16.8.1988)]