Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(s) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(s)"Quantum" means quantity of any specified essential commodity as fixed by the Director for sale/distribution against the ration card per month from time to time;