Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(4) in The West Bengal Factories Rules, 1958

(4)The bulb shall be spherical and of suitable dimensions and shall be freely exposed on all sides to the air of the room.