Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(f) in Ayush and Health Sciences University of Chhattisgarh Act, 2008 (f)"Central Council of Indian Medicine" means the council constituted under Section 3 of the Indian Medicine Central Council Act. 1970 (No. 48 of 1970);
