Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 1 in The Manoeuvres Field Firing and Artillery Practice Act, 1938

1. Short title and extent.-

(1)This Act may be called the Manoeuvres, Field Firing and Artillery Practice Act, 1938.
(2)It extends to the whole of India 2***.