Bombay High Court
Prathamesh George Fernandes vs The Collector Thane District And Ors on 1 November, 2023
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
PUBLIC INTEREST LITIGATION NO. 175 OF 2023
Prathamesh George Fernandes ....PETITIONER
V/S
The Collector Thane District And Ors ....RESPONDENT
CORAM : HON'BLE THE CHIEF JUSTICE & HON'BLE JUSTICE SHRI ARIF S. DOCTOR, JJ DATE : 1st November, 2023 P.C. :
Due to paucity of time, stand over to 03/01/2024. Interim order, if any, to continue till then.
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