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Bombay High Court

Prathamesh George Fernandes vs The Collector Thane District And Ors on 1 November, 2023

                                                                                 Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

     PUBLIC INTEREST LITIGATION NO. 175 OF 2023

 Prathamesh George Fernandes                             ....PETITIONER
             V/S
 The Collector Thane District And Ors                  ....RESPONDENT

CORAM : HON'BLE THE CHIEF JUSTICE & HON'BLE JUSTICE SHRI ARIF S. DOCTOR, JJ DATE : 1st November, 2023 P.C. :

Due to paucity of time, stand over to 03/01/2024. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 01/11/2023 ::: Downloaded on - 02/11/2023 09:04:51 :::