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State of Rajasthan - Section

Section 12 in The Rajasthan Economiser Rules, 1959

12. Entries in certificates.

- In addition to the entries required to be made under Regulation 530 in a certificate for an economiser the Inspector should state in the remarks column his requirements, if any, with regard to hydraulic test, removal of lagging brick work or other concealing parts for the next inspection to enable the owner to have the same property prepared at that time. He should also state in the same place his requirements regarding the repair or renewal of any part that may be considered fit for only for the period of the certificate.In the repairs column, shall be entered the year of repair and description of repair effected. All important repairs should be noted.