Madhya Pradesh High Court
Radhasoami Satsang Sabha vs The State Of Madhya Pradesh on 11 April, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-22601-2017
(RADHASOAMI SATSANG SABHA Vs THE STATE OF MADHYA PRADESH)
3
Jabalpur, Dated : 11-04-2018
None for the petitioner.
Shri Amit Seth, Govt. Advocate for the respondents/ State.
Admit.
To be heard along with W.P. No.4984/2013.
sh Interim order to continue.
e ad (HEMANT GUPTA) CHIEF JUSTICE Pr(VIJAY KUMAR SHUKLA) JUDGE a hy ad M mrs. mishra Digitally signed by DEEPA MISHRA DN: c=IN, o=HIGH COURT OF MADHYA PRADESH JABALPUR, postalCode=482001, st=Madhya Pradesh, of 2.5.4.20=0299ff49ef292df64822155cff4c4921e12ded03a0b07008cd132af4f66ae25a, serialNumber=e5ab7e7c0015e02d05f4525962f1c483e415d288fb5c7c2082f662f2bb495b44, cn=DEEPA MISHRA Date: 2018.04.12 22:45:15 -07'00' rt ou C h ig H