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Himachal Pradesh High Court

Sita Ram Sharma vs . State Of H.P. on 7 October, 2023

Author: Virender Singh

Bench: Virender Singh

Sita Ram Sharma vs. State of H.P. .

Cr. MMO No. 363 of 2023 07.10.2023 Present: Mr. Neeraj K. Sharma, Advocate for the petitioner.

Mr. Tejasvi Sharma, Addl. A.G with Mr. H.S. Rawat, Addl. A.G and Ms. Leena Guleria, Dy. A.G for the respondent.

of List for consideration on 24th November, 2023.

                      rt
             October 07, 2023                           ( Virender Singh )

                 (naveen)                                     Judge








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