Delhi High Court - Orders
Ramesh Kumar Shokeen vs Pr. Commissioner Of Income Tax-22 & Ors on 15 November, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13112/2018
RAMESH KUMAR SHOKEEN ..... Petitioner
Through: Mr. Deepanshu Jain & Mr. Shaantanu
Jain, Advocates.
versus
PR. COMMISSIONER OF INCOME TAX-22
& ORS. ..... Respondents
Through: Mr. Ruchir Bhatia, Senior Standing
Counsel for Revenue.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 15.11.2022 List on 06th July, 2023.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J NOVEMBER 15, 2022/msh Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:16.11.2022 18:37:20