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Delhi High Court - Orders

Ramesh Kumar Shokeen vs Pr. Commissioner Of Income Tax-22 & Ors on 15 November, 2022

Author: Manmohan

Bench: Manmohan, Manmeet Pritam Singh Arora

                              $~25
                              *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +      W.P.(C) 13112/2018
                                     RAMESH KUMAR SHOKEEN                              ..... Petitioner
                                                         Through:     Mr. Deepanshu Jain & Mr. Shaantanu
                                                                      Jain, Advocates.

                                                         versus

                                     PR. COMMISSIONER OF INCOME TAX-22
                                     & ORS.                                            ..... Respondents
                                                         Through:     Mr. Ruchir Bhatia, Senior Standing
                                                                      Counsel for Revenue.
                              CORAM:
                              HON'BLE MR. JUSTICE MANMOHAN
                              HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                         ORDER

% 15.11.2022 List on 06th July, 2023.

MANMOHAN, J MANMEET PRITAM SINGH ARORA, J NOVEMBER 15, 2022/msh Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:16.11.2022 18:37:20