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Bombay High Court

Ganu Malya Bhurbuda And Anr vs The State Of Maharashtra Thr. Secretary ... on 16 March, 2021

Author: Milind N. Jadhav

Bench: S.J. Kathawalla, Milind N. Jadhav

                                                                  1     / 1                       50-WP-ST-5830-2021.odt

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   CIVIL APPELLATE JURISDICTION
                                                WRIT PETITION (ST) NO. 5830 OF 2021
                        Ganu Malya Bhurbuda and another                              ...    Petitioners
                                  Versus
                        The State of Maharashtra through Secretary,
                        Revenue and Forest Department and others                     ...    Respondents
                                                                      .........
                        Mr. Suresh Sabrad for the Petitioners.
                        Mr. A.I. Patel, Addl.GP alongwith Ms. M.P. Thakur, AGP for the State.
                                                               .........
                                                             CORAM :            S.J. KATHAWALLA AND
                                                                                MILIND N. JADHAV, JJ.

DATED : MARCH 16, 2021. P.C. :-

At the request of the Learned Additional GP, stand over to 15th April, 2021.



                        ( MILIND N. JADHAV, J. )                                     ( S.J. KATHAWALLA, J. )

           Digitally
           signed by
           Kanchan P.
Kanchan    Dhuri
P. Dhuri   Date:
           2021.03.16
           14:54:42
           +0530




                        Kanchan P Dhuri