Bombay High Court
Ganu Malya Bhurbuda And Anr vs The State Of Maharashtra Thr. Secretary ... on 16 March, 2021
Author: Milind N. Jadhav
Bench: S.J. Kathawalla, Milind N. Jadhav
1 / 1 50-WP-ST-5830-2021.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (ST) NO. 5830 OF 2021
Ganu Malya Bhurbuda and another ... Petitioners
Versus
The State of Maharashtra through Secretary,
Revenue and Forest Department and others ... Respondents
.........
Mr. Suresh Sabrad for the Petitioners.
Mr. A.I. Patel, Addl.GP alongwith Ms. M.P. Thakur, AGP for the State.
.........
CORAM : S.J. KATHAWALLA AND
MILIND N. JADHAV, JJ.
DATED : MARCH 16, 2021. P.C. :-
At the request of the Learned Additional GP, stand over to 15th April, 2021.
( MILIND N. JADHAV, J. ) ( S.J. KATHAWALLA, J. )
Digitally
signed by
Kanchan P.
Kanchan Dhuri
P. Dhuri Date:
2021.03.16
14:54:42
+0530
Kanchan P Dhuri