Supreme Court - Daily Orders
V.K. Engineering Constructions vs Union Of India Rep. By General Manager, ... on 26 November, 2015
Bench: Anil R. Dave, Adarsh Kumar Goel
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NOS.3493-3494 OF 2015
IN
SPECIAL LEAVE PETITION (CIVIL) NOS.28537-28538 OF 2015
V.K. ENGINEERING CONSTRUCTIONS ... PETITIONER(S)
VS.
UNION OF INDIA REP. BY GENERAL MANAGER,
SOUTH CENTRAL RAILWAY & ORS. ... RESPONDENT(S)
O R D E R
We have perused the Review Petitions and record of the Special Leave Petitions and are convinced that the judgement of which review has been sought does not suffer from any error apparent warranting its reconsideration.
The Review Petition are, accordingly, dismissed.
..............J. [ANIL R. DAVE] .................J. [ADARSH KUMAR GOEL] New Delhi;
26th November, 2015.
Signature Not Verified Digitally signed by Sarita Purohit Date: 2015.11.28 12:57:44 IST Reason: ITEM NO.CHAMBER MATTER SECTION XIIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C) No. 3493-3494/2015 In SLP(C) No. 28537-28538/2015 V.K. ENGINEERING CONSTRUCTIONS Petitioner(s) VERSUS UNION OF INDIA REP. BY GENERAL MANAGER, SOUTH CENTRAL RAILWAY & ORS. Respondent(s) Date : 26/11/2015 These petitions were circulated today. CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE ADARSH KUMAR GOEL By Circulation UPON perusing papers the Court made the following O R D E R The review petitions are dismissed in terms of the signed order.
(Anita Malhotra) (Sneh Bala Mehra) Court Master Assistant Registrar (Signed order is placed on the file.)