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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(68) in Jammu and Kashmir Municipal Corporation Act, 2000

(68)"Water Works" includes all lakes, tanks, stream, cisterns springs, pumps, wells, reservoirs, aqueducts, water trucks, sluices, main pipes, culverts, hydrants, stand-pipes and conduits and all lands, buildings, machinery bridges and things used for, or intended for the purpose of supplying water;