Delhi High Court - Orders
Rescom Mineral Trading Fze vs Rashtriya Ispat Nigam Limited Rinl And ... on 28 May, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~80
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 402/2024 & CCP(O) 5/2025, I.A. 582/2025
I.A. 4997/2025
RESCOM MINERAL TRADING FZE
.....Petitioner
Through: Mr. Anirudh Bhakru, Mr. Divyam
Agarwal, Ms, Ananya Mago, Mr.
Khitiz Jain, Mr. Rohan Chandra,
Advs.
versus
RASHTRIYA ISPAT NIGAM LIMITED RINL AND ANR
.....Respondent
Through: Mr. Rajshekhar Rao, Sr. Adv. with
Mr. Shravan Yammanur, Mr.
Mangesh Krishna, Ms. Prachi
Kaushik, Ms. Aashna Chawla, Mr.
Zahid Hashmi, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 28.05.2025
Arguments heard.
Judgment reserved.
JASMEET SINGH, J
MAY 28, 2025/sp
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