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State of Haryana - Section

Section 12 in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

12. Fixation of Seniority.

- 12.1, The seniority in case of direct recruitment shall be determined by the appointing authority at the time of appointment to the service for particular category of service.
12.2Seniority of employees, who are already in regular service of the Bank on the date on which these Rules come into force, shall be determined according to the date of joining in the category of post.
12.3In case, two or more employees join on the same date, their seniority shall be determined as follows :-
(i)If the appointment is made in pursuance of Rule 9.4 then their seniority shall be determined according to the merit list as provided in Rule 9.5.
(ii)If the date of joining of two or more employees in the category of service through, direct recruitment or promotion is the same, the later shall be senior to the former.
(iii)If two or more employees are promoted in the same category/Cadre on the same date, the seniority shall remain in the same order as in the lower category.