Supreme Court - Daily Orders
Shivraj Singh Chouhan vs Speaker Madhya Pradesh Legislative ... on 17 March, 2020
Bench: D.Y. Chandrachud, Hemant Gupta
WP (C) 439/2020
1
ITEM NO.6 COURT NO.3 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.439/2020
SHIVRAJ SINGH CHOUHAN & ORS. Petitioner(s)
VERSUS
SPEAKER MADHYA PRADESH LEGISLATIVE Respondent(s)
ASSEMBLY & ORS.
(With appln.(s) for exemption from filing O.T. and appropriate
orders/directions)
Date : 17-03-2020 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. Mukul Rohatgi, Sr. Adv.
Mr. Nikhil Rohatgi, Adv.
Mr. Ishan Kapoor, Adv.
Mr. D.S. Parmar, Adv.
Mr. Mishra Saurabh, AOR
For Respondent(s)/ Mr. Maninder Singh, Sr. Adv.
Applicant(s) Mr. Arjun Garg, AOR
Mr. Aakash Nandolia, Adv.
Mr. M. Vinod Kr., Adv.
UPON hearing the counsel the Court made the following
O R D E R
We have heard Mr. Mukul Rohatgi, learned senior counsel along with Mr. Mishra Saurabh, learned Advocate-on-
Signature Not Verified Record appearing on behalf of the petitioners. Digitally signed by CHETAN KUMAR Date: 2020.03.17 13:25:34 IST Reason:Issue notice. In view of the urgency of the situation, the notice is made returnable at 10:30 am on 18 March 2020.
WP (C) 439/2020 2 Liberty to serve the notice through e-mail in addition to the usual mode of service. Dasti, in addition, is permitted. Liberty to serve the Standing Counsel appearing on behalf of the State of Madhya Pradesh in addition.
Mr. Maninder Singh, learned senior counsel states that he would be filing an application for impleadment on behalf of the sixteen MLAs who, it is submitted, have tendered their resignations. A copy of the application, which is being filed by Mr. Arjun Garg, Advocate-on-Record, shall be served on the contesting parties in the same mode as the petition under Article 32 of the Constitution.
List the Writ Petition at 10:30 am tomorrow
(18 March 2020)
(Chetan Kumar) (Saroj Kumari Gaur)
A.R.-cum-P.S. Court Master