Calcutta High Court
Re: Amrit Feeds Ltd vs Embee Software Pvt. Ltd on 28 June, 2016
Author: Biswanath Somadder
Bench: Biswanath Somadder
ORDER SHEET
CP No.265 of 2016
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
RE: AMRIT FEEDS LTD.
AND
EMBEE SOFTWARE PVT. LTD.
BEFORE:
The Hon'ble JUSTICE BISWANATH SOMADDER
Date : 28th June, 2016.
Appearance:
Mr. Jishnu Chowdhury, Adv.
Mr. S. Banerjee, Adv.
Mr. Mainak Bose, Adv.
Mr. Soumabho Ghosh, Adv.
Mr. Vivek Jhunjhunwala, Adv.
The Court : Let the Terms of Settlement as well as the undertaking given by the Managing Director of the company filed in Court today be taken on record.
Since it appears that the parties have settled their disputes during the pendency of the instant matter, this application is disposed of in terms of the Terms of Settlement as well as the undertaking given by the Managing Director of the concerned company filed before this Court.
(BISWANATH SOMADDER, J.) B.Pal/sp