Punjab-Haryana High Court
Arora Soap And Detergents Pvt Ltd vs Agro-Tech (India) Ltd And Anr on 5 February, 2020
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CR No.9190 of 2017
Date of Decision:05.02.2020
Arora Soap and Detergents Pvt. Ltd. ... Petitioner
Versus
Agro-tech (India) Ltd. & anr. ... Respondents
CORAM:- HON'BLE MR. JUSTICE RAJIV NARAIN RAINA
Present: None.
***
RAJIV NARAIN RAINA, J.(Oral)
No one appears for the petitioner.
Dismissed for non-prosecution.
(RAJIV NARAIN RAINA) JUDGE 05.02.2020 monika Whether speaking/reasoned Yes/No Whether reportable Yes/No For Subsequent orders see CM-3883-CII-2020 Decided by HON'BLE MR. JUSTICE RAJIV NARAIN RAINA 1 of 1 ::: Downloaded on - 01-03-2020 02:36:21 :::