Section 6(3) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

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State of Tamilnadu - Subsection

Section 6(3) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(3)Fire protecting and extinguishing system shall conform to the requirements in the National Building Code of India, 1970 as shown in Appendix - C to these Rules; and

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State of Tamilnadu - Subsection

Section 6(3) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974