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Allahabad High Court

International Trade Expo Centre Ltd. vs Mukesh Sharma & Others on 25 August, 2011

Author: Yogesh Chandra Gupta

Bench: Yogesh Chandra Gupta





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1304 of 2011
 

 
Petitioner :- International Trade Expo Centre Ltd.
 
Respondent :- Mukesh Sharma & Others
 
Petitioner Counsel :- Satish Mandhyan
 
Respondent Counsel :- Yashwant Verma
 

 
Hon'ble Satya Poot Mehrotra,J.
 

Hon'ble Yogesh Chandra Gupta,J.

    Heard Sri B.D. Mandhyan,learned Senior Counsel, assisted by Sri Deepak Kumar Vijay, learned counsel for the appellant, and Sri S.P. Singh, learned Senior Counsel, assisted by Sri Yashwant Verma, learned counsel appearing for the respondent Nos. 3, 4 & 5.

    On joint prayer made by the learned counsel for the parties, the case is directed to be listed as part-heard on 12th September, 2011 amongst the cases listed at the top of the cause list.

Order Date :- 25.8.2011 NS