Section 186 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
186. Power to require trimming of hedges and trees.
- The Kshettra Panchayat may, by notice, require the owner or occupier of any land in a controlled rural area to cut or trim the hedges growing thereon and bordering on a street or any branches of trees growing thereon which overhang a street and obstruct the same or cause danger.
