Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(c) in Orissa News Media Accreditation Rules, 2006 (c)The circulation of a periodical/magazine (upto fortnightly only) shall not be less than 10,000 (ten thousand) copies with a minimum of forty pages per publishing issue :
