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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(7) in The Central Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2008

(7)Individual consultant shall be paid the following fees at the rates as may be decided at the time of engagement, namely,
(a)Retainership fee for the duration of engagement,
(b)Consultancy fee on completion of the specified milestones, and
(c)Charges for out-of-pocket expenses.