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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Punjab - Subsection

Section 75(2) in The Punjab Town Improvement Act, 1922

(2)Notice of the fact of copies of rules being obtainable at the said price and of the place where and the person from whom the same are obtainable shall be given by the chairman by advertisement in a newspaper or newspapers.