Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Assam - Subsection Section 7(f) in The Assam Secondary Education (Provincialisation) (Service and Conduct) Rules, 1979 (f)The Gazetted/non-Gazetted status of an employee shall be the same as in the case of an employee of the corresponding rank in a Government School.
