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[Cites 0, Cited by 0] [Section 147(4)] [Section 147] [Entire Act]

Union of India - Subsection

Section 147(4)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)the vehicles of stabled load shall be coupled together. In case, the stabled load has to be split for any reason and also in case of a long haul train each split part shall be treated as a separate load for the purpose of securing;