Section 9 in Kerala Agricultural University Act, 1971
9. Authorities of the University.
- The following shall be the Authorities of the University, namely(1)the General Council;(2)the Executive Committee;(3)the Academic council;(4)The Faculties;(5)the Board of Studies of each faculty;(6)Such other bodies as may be specified by the Statute to be Authorities of the University.
