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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(1)(f) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980

(f)is a paid servant of the Committee or has any share or interest in any contract for the supply of goods to, or for execution of any work, or the performance of any service, undertaken by the Committee in respect of the Temple Trust;