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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(1)(c) in National Rural Employment Guarantee Act, 2005

(c)The Deputy Commissioner shall be the District Programme Co-ordinator. The District Programme Coordinator shall be responsible for overall co-ordination and implementation of the scheme. The functions of the district programme co-ordinator shall be -