Section 68O in The Employees' Provident Funds Scheme, 1952
68O. [ Payment of withdrawal or advance. [Inserted by G.S.R. 832, dated 23.10.1987 (w.e.f. 7.11.1987).]
- The payment of withdrawal or advance under paragraphs 68-B, [* * *][68-H, 68-J, 68-K, 68-L, 68-M, [68-N, 68-NN, 68-NNN and 68-NNNN] [Inserted by G.S.R. 832, dated 23.10.1987 (w.e.f. 7.11.1987).][of the Scheme may be made, at the option of the member-(i)by postal money order, or(ii)by deposit in the payee's bank account in any Scheduled Bank or in Co-operative Bank (including the Urban Co-operative Bank) or any post office, or(iii)through the employer.]
