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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2) in Statutes of the Homoeopathy University, Jaipur, 2011

(2)The Academic Council may, on the recommendation of the President constitute an Inter sessional Standing Committee for Academic Affairs, comprising the President, the Pro-President and a nominee of the Chairperson and the said Committee, shall assist the President on all matters within the scope of powers and functions of the Academic Council.