Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(1) in Public Debt Rules, 1946 (1)These rules may be called the Public Debt [* * * *] [Omitted by No. 8(12)B/49, dated 29.10.1949] Rules, 1946.
